On Monday, a Court in Delhi dismissed the bail applications filed by BRS leader K Kavitha in corruption & money laundering cases being probed by the CBI & ED in connection with the alleged excise policy scam.
Special Judge for CBI & ED, Kaveri Baweja, dismissed the applications, stating the stage was not right to grant the relief.
Kavitha is in judicial custody in both the cases lodged by the ED & the CBI.
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